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Rajasthan High Court - Jodhpur

Basanta Devi vs Yudvir Singh Malik on 13 October, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Writ Contempt No. 273/2019

Manohar Singh
                                                                   ----Petitioner
                                    Versus
Yudhvir Singh Malik
                                                                 ----Respondent
                              Connected With
                1. S.B. Writ Contempt No. 506/2019
                 2. S.B. Writ Contempt No. 564/2019
                 3. S.B. Writ Contempt No. 565/2019
                 4. S.B. Writ Contempt No. 598/2019
                 5. S.B. Writ Contempt No. 833/2019
                 6. S.B. Writ Contempt No. 851/2019
                 7. S.B. Writ Contempt No. 915/2019


For Petitioner(s)         :     Mr. Swaroop Singh Sisodia
                                Mr. Ankit Prakash Singh
For Respondent(s)         :     Mr. R.D. Rastogi, Additional Solicitor
                                General with Mr. C.S. Sinha
                                Mr. Bhanu Pratap Bohra



        HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 13/10/2022 In pursuance of the directions issued by this Court on 22/09/2022, Shri Alok Deepankar, Project Director Cum Regional Officer, Zonal Office, Ministry of Road and Transport and Highways, Jaipur is present before the Court.

Shri R.D. Rastogi, Additional Solicitor General, seeks some time to file additional affidavit.

Time prayed for is allowed.

List the matter on 11/11/2022.

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(2 of 2) [WCP-273/2019] It is made clear that the compliance of the order passed by this Court shall be positively made by the respondents before the next date of hearing.

On the next date of hearing, Shri Alok Deepankar, Project Director Cum Regional Officer, Zonal Office, Ministry of Road and Transport and Highways, Jaipur shall remain present before this Court (VINIT KUMAR MATHUR),J 210-SanjayS/-

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