Rajasthan High Court - Jodhpur
Basanta Devi vs Yudvir Singh Malik on 13 October, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Contempt No. 273/2019
Manohar Singh
----Petitioner
Versus
Yudhvir Singh Malik
----Respondent
Connected With
1. S.B. Writ Contempt No. 506/2019
2. S.B. Writ Contempt No. 564/2019
3. S.B. Writ Contempt No. 565/2019
4. S.B. Writ Contempt No. 598/2019
5. S.B. Writ Contempt No. 833/2019
6. S.B. Writ Contempt No. 851/2019
7. S.B. Writ Contempt No. 915/2019
For Petitioner(s) : Mr. Swaroop Singh Sisodia
Mr. Ankit Prakash Singh
For Respondent(s) : Mr. R.D. Rastogi, Additional Solicitor
General with Mr. C.S. Sinha
Mr. Bhanu Pratap Bohra
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 13/10/2022 In pursuance of the directions issued by this Court on 22/09/2022, Shri Alok Deepankar, Project Director Cum Regional Officer, Zonal Office, Ministry of Road and Transport and Highways, Jaipur is present before the Court.
Shri R.D. Rastogi, Additional Solicitor General, seeks some time to file additional affidavit.
Time prayed for is allowed.
List the matter on 11/11/2022.
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(2 of 2) [WCP-273/2019] It is made clear that the compliance of the order passed by this Court shall be positively made by the respondents before the next date of hearing.
On the next date of hearing, Shri Alok Deepankar, Project Director Cum Regional Officer, Zonal Office, Ministry of Road and Transport and Highways, Jaipur shall remain present before this Court (VINIT KUMAR MATHUR),J 210-SanjayS/-
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