Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Uttar Pradesh - Subsection Section 64(4) in Uttar Pradesh State Universities Act, 1973 (4)Except as expressly provided by this Act, no officer or employee of the University shall be eligible to seek election to any authority or other body of the University.
