Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 26 in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964 26. Press Marks to be exhibited. - The owner of every pressing factory shall exhibit in a conspicuous place a notice showing the mark allotted to the factory under section 12.
