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Chattisgarh High Court

Yudhisthir Rathore vs State Of Chhattisgarh 25 Mcrc/15/2018 ... on 5 February, 2018

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 M.Cr.C.No. 7434 of 2017

                    Rajkumar Sidar @ Mantri Versus State of Chhattisgarh.

                            M.Cr.C.Nos. 14, 15 & 642 of 2018



05.02.2018

Shri Hari Agarwal, Advocate for the applicant.

Shri Gary Mukhopadhyay, Government Advocate for State. The State counsel prays for a weeks' time to produce report of the CCTV camera footage.

As prayed, list it on 27/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit