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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Zilla Parishad Act, 1991

(5)[ The reservation of offices of Presidents under Clauses (a) and (b) of Sub-section (2) shall cease to have effect on the expiration of the period specified in Article 334 of the Constitution.] [Inserted vide Orissa Act No. 13 of 2001 (O.G.E. No. 1650 dated 7.9.2001).]