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Union of India - Section

Section 99 in The Central Reserve Police Force Rules, 1955

99. Authorised scales .-The scale of equipment to be drawn from the regular Army Ordnance Corps shall be as sanctioned by the Government of India and shall be as shown in the "Equipment Tables (India) for Central Reserve Police, January 1945, issued by the Government of India in the then War Department" as subsequently amended from time to time.