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[Cites 0, Cited by 0] [Section 82(15)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(15)(b) in Delhi Motor Vehicles Rules, 1993

(b)A forwarding agent shall exhibit his agent's licence at a prominent place in the premises approved under this rule and the licence shall be made available for inspection by any inspecting officer of the Transport Department or any police officer in uniform not below the rank of a Sub-Inspector.