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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(y) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(y)Expenditure on Hostels.-Approved expenditure for Hostels would relate to the following items-
(i)Salary or allowance of the warden or Superintendent or the Matron.
(ii)Ministerial and Class IV establishment considered necessary by the Department.
(iii)Ordinary Office contingencies.
(iv)In the case of Societies running more than one boarding houses, such expenses on management as are necessary for and incidental to the establishment and maintenance of the Society as provided under the rules above.