Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 6 December, 2023
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021, CM APPL. 17145/2021 & CM APPL.
60167/2023.
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr. Raj Birbal, Sr. Advocate with Mr.
Naresh Khanna, Mr. Raavi Birbal and
Mr. Naresh Khanna, Advocates.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Mr. Atul T. Nagaranjan and Mr. Harsh
Anand, Advocates
+ W.P.(C) 5531/2021, CM APPL. 17149/2021 & CM APPL. 60001/2023
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr. Raj Birbal, Sr. Advocate with Mr.
Naresh Khanna, Mr. Raavi Birbal and
Mr. Naresh Khanna, Advocates.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Mr. Atul T. Nagaranjan and Mr. Harsh
Anand, Advocates
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 06.12.2023
1. Re-notify on 07th February, 2024.
2. Interim orders to continue.
3. Copy of the order be uploaded on the website of this Court.
ANISH DAYAL, J DECEMBER 6, 2023/RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/12/2023 at 00:27:30