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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

5.2The distribution licensee shall provide information regarding distribution transformer level capacity available for connecting rooftop solar system under net metering arrangement within six (6) months from the date of notification of these regulations. The distribution licensee thereafter shall update the distribution transformer level capacity available and the cumulative capacity of the rooftop solar systems installed under net metering arrangement on yearly basis by 30th April and shall provide the information on its website as well as to the Commission.