- All Head-Warders shall be provided with separate quarters for themselves and their families and all warders with sleeping and cooking accommodation on the Jail premises and, when possible, also for their families[Note :- Single warders barracks shall be provided with lighting arrangement at Government expense. Where there is no electricity, lamps of the pattern of the prisoners barrack lanterns and kerosene oil shall be provided at the expense of the State. The same quantity of oil will be issued to these lamps as to the prisoners barrack lanterns.'] [Note substituted vide Correction Slip No 32 dated 9-8-84.]
