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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1) in The Indian Forest (Punjab Amendment) Act, 1962

(1)After sub-section (2), the following sub-section shall be inserted, namely :-"(2A) Notwithstanding anything contained in sub-section (2), it also extends to the territories which before the Ist November, 1956, were comprised in the State of Patiala and East Punjab States Union"; and