Section 162(2)(a) in West Bengal Municipal (Building) Rules, 2007

[Cites 0, Cited by 0] [Section 162(2)] [Section 162] [Entire Act]

(a)The following appurtenant structures shall not be included in the height of the building :

(i)stair cover not exceeding 2.40 metres in height;

(ii)lift machine rooms as per the latest edition of the National Building Code;

(iii)roof tanks and their supports, the height of support not exceeding 1.00 metres;

(iv)chimneys;

(v)parapet walls not exceeding 1.50 metres in height;

(vi)ventilating, air-conditioning and other service equipment;

(vii)height above mid-point between eaves level and ridge level;

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