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[Cites 0, Cited by 0] [Section 38E] [Entire Act]

Union of India - Subsection

Section 38E(7) in The Wild Life (Protection) Act, 1972

(7)The accounts of the Authority, as certified by the Comptroller and Auditor-General or any other person appointed by him in this behalf, together with the audit report thereon, shall be forwarded annually to the Central Government by the Authority.