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Supreme Court - Daily Orders

Union Of India Ministry Of Finance ... vs Niko Resources Ltd. on 2 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                                                  1

                   ITEM NO.2,2.1-2.3            COURT NO.2                  SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (C)    No.     32551/2015

                   (Arising out of impugned final judgment and order dated
                   26-03-2015 in SCA No. 13134/2009 passed by the High Court Of
                   Gujarat At Ahmedabad)

                   UNION OF INDIA MINISTRY OF FINANCE & ANR.              Petitioner(s)

                                                      VERSUS

                   NIKO RESOURCES LTD. & ANR.                             Respondent(s)

                   WITH
                   SLP(C) No. 32548/2015 (III)

                   SLP(C) No. 32550/2015 (III)

                   SLP(C) No. 31417/2017 (III)
                   (FOR ADMISSION and I.R.)

                   Date : 02-07-2019 These petitions were called on
                                         for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI


                   For Petitioner(s)    Mr.   Sachit Jolly, Adv.
                                        Ms.   Anuradha Dutt, Adv.
                                        Ms.   Ferewshte D. Sethna, Adv.
                                        Mr.   Aarush Bhatia, Adv.
                                        Ms.   B. Vijayalakshmi Menon, AOR

                   For Petitioner(s)/   Mr. D.L. Chidananda, Adv.
                   Respondent(s)        Ms. Ruchi Kohli, Adv.
                                        Mrs. Anil Katiyar, AOR

                   For Respondent(s)    Ms. Abha R. Sharma, AOR

                                        Mr. Shashibhushan P. Adgaonkar, AOR
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.07.02
                                        Ms.   Bindi Girish Dave, AOR
                                        Mr.   Aman Raj Gandhi, Adv.
16:35:54 IST
Reason:


                                        Mr.   Abhirath Thakur, Adv.
                                        Mr.   Pranav Saigal, Adv.
                        2


UPON hearing the counsel the Court made the following
                      O R D E R

In view of letter circulated by learned counsel for the respondent(s) in SLP(C) No. 32548/2015, list the matter after two weeks.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR