Supreme Court - Daily Orders
Union Of India Ministry Of Finance ... vs Niko Resources Ltd. on 2 July, 2019
Bench: S.A. Bobde, B.R. Gavai
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ITEM NO.2,2.1-2.3 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 32551/2015
(Arising out of impugned final judgment and order dated
26-03-2015 in SCA No. 13134/2009 passed by the High Court Of
Gujarat At Ahmedabad)
UNION OF INDIA MINISTRY OF FINANCE & ANR. Petitioner(s)
VERSUS
NIKO RESOURCES LTD. & ANR. Respondent(s)
WITH
SLP(C) No. 32548/2015 (III)
SLP(C) No. 32550/2015 (III)
SLP(C) No. 31417/2017 (III)
(FOR ADMISSION and I.R.)
Date : 02-07-2019 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Ferewshte D. Sethna, Adv.
Mr. Aarush Bhatia, Adv.
Ms. B. Vijayalakshmi Menon, AOR
For Petitioner(s)/ Mr. D.L. Chidananda, Adv.
Respondent(s) Ms. Ruchi Kohli, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Abha R. Sharma, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.02
Ms. Bindi Girish Dave, AOR
Mr. Aman Raj Gandhi, Adv.
16:35:54 IST
Reason:
Mr. Abhirath Thakur, Adv.
Mr. Pranav Saigal, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the respondent(s) in SLP(C) No. 32548/2015, list the matter after two weeks.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR