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[Cites 0, Cited by 0] [Section 106P(4)] [Section 106P] [Entire Act]

State of Uttarakhand - Subsection

Section 106P(4)(ii) in Uttarakhand Panchayati Raj Act, 2016

(ii)the proposed street does not conform to the provisions of the Act, rules and bye-laws referred to in sub-section (2); or