Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 135]

Bombay High Court

Maharashtra Rajya Prathamik Shikshak ... vs The State Of Maharashtra And Ors on 27 February, 2019

Author: Nitin W.Sambre

Bench: S. C. Dharmadhikari, Akil Kureshi, Nitin W.Sambre

                                                               (1) wp-8387-13 & Ors.doc


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO.8387 OF 2013

 Deshmukh Dilipkumar Bhagwan and Ors. }                          Petitioners
                           Vs
 The State of Maharashtra and Ors.                      }        Respondents

                           WITH
    WRIT PETITION NOS.531/12, 546/12, 723/14, 862/14,
    864/14, 910/14, 1197/14, 1432/12, 1811/14, 1915/14,
  2050/14, 2073/17, 2075/11, 2076/11, 2081/11, 2192/14,
  2346/14, 2393/13, 2821/14, 3280/14, 3281/14, 3736/14,
  3737/14, 3757/14, 3795/14, 3797/14, 3955/14, 3987/14,
  4022/14, 4105/11, 4220/11, 4268/11, 4306/14, 4347/12,
  4358/12, 4600/12, 4639/16, 4845/16, 4960/17, 5225/14,
   5429/10, 5439/10 with CAW 969/11, 5487/10, 5505/16,
   5724/10 with CAW 971/11, 6257/11, 6823/14, 7066/10,
  7506/13, 7613/10, 7733/12, 7966/10, 7974/11, 7975/11,
  7977/11, 7993/16, 8388/13, 8408/10, 8760/10, 8765/10,
 9431/17, 9432/17, 9433/17, 10029/10, 10042/10, 10089/13,
    10090/13, 10091/13, 10465/11, 10623/12, 10671/17,
    10720/12, 10782/16, 11381/16, 11713/12, 12082/13,
                    12579/16,, 14204/16
                            AND
  WRIT PETITION (ST) NOS. 9798/16, 11689/16, 14170/16,
                         22867/17


 Mr. S.S.Pakle I/b Mr. Avinash R.Belge and Shankar Maruti Katkar
 and Kirankumar J.Phakade for the Petitioners in Writ Petition
 Nos. 8387/2013, 531/2012,723/2014, 1432/2012, 1915/2014,
 2346/2014, 2393/2013, 3280/2014, 3281/2014,3736/2014,
 3737/2014, 3955/2014, 4347/2012, 4358/2012, 4600/2012,
 4639/2016, 4960/2017, 7506/2013, 7733/2012, 7993/2016,
 8388/2013, 9431/2017, 9432/2017, 9433/2017, 10089/2013,
 10090/2013, 10091/2013, 10465/2011, 10623/2012, 10671/2017,
 10720/2012,      11381/2016, 11713/2012, 12579/2016, 14204/
 2016, 862/2014, 864/2014, 2050/2014, 2073/2017, 2075/2011,
 2076/2011, 2081/2011, 3795/20143797/2014, 4105/2011,
 4220/2011, 4268/2011, 5429/2010, 5439/2010, 5487/2010,
 5724/2010, 6257/20117613/2010,          7966/2010, 7974/2011,
 7975/2011, 7977/2011, 8408/2010, 8760/2010, 8765/2010

                                  Page 1 of 3
 M.M.Salgaonkar




::: Uploaded on - 06/03/2019                    ::: Downloaded on - 22/03/2019 00:39:40 :::
                                                                  (1) wp-8387-13 & Ors.doc


 9798/2016, 10029/2010, 10042/2010, WPST 11689/2016, WPST
 14170/2016.

 Mr.Tejas Dande for the Petitioner in Writ Petition Nos. 6974/2015,
 8279/2014,8278/2014, 8277/2014, 8217/2014 & 8274/2014
 (Aurangabad Bench )

 Mr.Onkar Mane I/b Uday Warunjikar for the Petitioner in Writ
 Petition Nos. 2821/2014.

 Mr.Gajanan K. Kshirsagar        a/w Mr.Manish Pabale for the
 Petitioner in Writ Petition Nos.4022/2014, 910/2014, 9011/2013,
 10122/2013, 12082/2013, 1811/2014, 2468/2014, 2838/2014,
 3795/2014.

 Mr.Umesh Kurund for the Petitioner WPST No.22867/2017.

 Mr.Mohanish Chaudhari for the Petitioner in Writ Petition Nos.
 10782/2016.

 Mr. Narendra Bandiwadekar for the Petitioner in Writ Petition
 Nos.2192/2014, 3757/2014, 1507/2016, 3987/2014 and
 4306/2014.

 Mr. Mihir Desai Senior Advocate with Mr.Sariputta P. Sarnath
 and Mr. Chetan Mali I/b Pranita Hingmire for the Petitioner in
 Writ Petition Nos.1197/2014, 6823/2014, WP 3634/2016,
 10714/2013, 10715/2013 and 10716/2013.

 Shri R.S.Apte Senior Counsel a/w Shri V.M.Mali AGP for State in
 all matters.

                           CORAM :- S. C. DHARMADHIKARI,
                                    AKIL KURESHI &
                                    NITIN W.SAMBRE, JJ.

DATE :- FEBRUARY 27, 2019 P.C. :-

1. By consent of parties, we place all these matters on 28 th and 29th March, 2019 in the post recess session.
Page 2 of 3

M.M.Salgaonkar ::: Uploaded on - 06/03/2019 ::: Downloaded on - 22/03/2019 00:39:40 ::: (1) wp-8387-13 & Ors.doc

2. It is agreed that a common compilation of the original Government Resolutions in Marathi and its translation would be prepared and handed over in advance. Equally a common compilation of judgments relied upon by both the sides would be tendered.

3. This be tendered on or before 21st March, 2019.

4. We also direct the Chief Translator Office to translate the Marathi Government Resolutions on which the reliance is placed, into English and place the translation on record by 20th March, 2019.

(S.C.DHARMADHIKARI, J.) (AKIL KURESHI, J.) (NITIN W.SAMBRE, J.) Page 3 of 3 M.M.Salgaonkar ::: Uploaded on - 06/03/2019 ::: Downloaded on - 22/03/2019 00:39:40 :::