Supreme Court - Daily Orders
Commissioner Of Income Tax Ltu vs M/S Everest Kanto Cylinder Ltd. on 28 October, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.4 Court 7 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).19465/2020
(Arising out of impugned final judgment and order dated 05-11-2019
in ITA No.1128/2017 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX LTU Petitioner(s)
VERSUS
M/S EVEREST KANTO CYLINDER LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.94083/2020-CONDONATION OF DELAY
IN FILING)
Date : 28-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Balbir Singh, ASG
Mr. A.K. Panda, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.8717/2019 (Commissioner of Income Tax LTU vs. M/s Everest Kanto Cylinder Ltd.). (ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by MEENAKSHI KOHLI Date: 2020.10.28 BRANCH OFFICER 15:38:00 IST Reason: