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Supreme Court - Daily Orders

Commissioner Of Income Tax Ltu vs M/S Everest Kanto Cylinder Ltd. on 28 October, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.4                    Court 7 (Video Conferencing)            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).19465/2020

     (Arising out of impugned final judgment and order dated 05-11-2019
     in ITA No.1128/2017 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX LTU                                      Petitioner(s)

                                                     VERSUS

     M/S EVEREST KANTO CYLINDER LTD.                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.94083/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 28-10-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                         Mr. Balbir Singh, ASG
                                         Mr. A.K. Panda, Sr. Adv.
                                         Mr. Rupesh Kumar, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.8717/2019 (Commissioner of Income Tax LTU vs. M/s Everest Kanto Cylinder Ltd.). (ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by MEENAKSHI KOHLI Date: 2020.10.28 BRANCH OFFICER 15:38:00 IST Reason: