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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)The availability of capacity in the intra-state transmission system for open access shall be determined from time to time by the STU after considering the representation of the licensees and the persons seeking open access :Provided that the STU shall continue to publish and update on annual basis such available spare capacity for each of the five succeeding financial years, and the methodology adopted for arriving at such determination, in the form of a Statement of Opportunity in terms of its Licence Condition.