Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(f) in The Punjab Police Act, 2007

(f)the State Government shall provide for employment opportunities to women in the Police Service and may provide for separate physical standards for their recruitment; and