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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of West Bengal - Subsection

Section 94(2)(c) in The West Bengal Panchayat Act, 1973

(c)[ members of the Zilla Parishad, not being Sabhadhipati or Sahakari Sabhadhipati, elected thereto from the constituency comprising any part of the Block.] [Sub-clause (c) inserted by W.B. Act 17 of 1992.]