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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(16) in Chhattisgarh Biological Diversity Rules, 2015

(16)The local bodies shall ensure that the Biodiversity Management Committee are integrated with the functioning of existing local institutions by cross-membership, regular coordination meetings and other such measures, as determined by the local bodies or as specified by the Board.