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State of Maharashtra - Section

Section 24 in The Dr. Babasaheb Ambedkar Technological University Act, 1989

24. Meetings of Executive Council.

(1)Seven members of the Executive Council shall form a quorum of a meeting of the Executive Council.
(2)
(a)There shall be at least seven meetings of the Executive Council in a year including one meeting for discussing and approving the financial estimates (budget) of the University.
(b)The Vice-Chancellor may, whenever he thinks fit, and shall, upon a requisition in writing signed by not less than five members of the Executive Council, convene a special meeting of the Executive Council, within twenty-one days of the receipt of such requisition.
(c)When a date has been fixed for the meeting of the Executive Council by the Vice-Chancellor under clauses (a) and (b) of sub-section (2), the Registrar shall give ten clear days notice in writing to the members of the Executive Council of such meeting.