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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in RSWC Employees Pension Regulations, 1990

(b)Whenever in the case of a Corporation employee, the Managing Director of the Corporation passes an order (whether original, appellate or in exercise of power of review) awarding pension less than the full pension admissible under these Regulation the Senior Accounts Officer of the Corporation shall be consulted before such order is passed.