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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(aaaa) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(aaaa)"Time Block" means block of 15 minutes each for which Special Energy Meters record values of specified electrical parameters with first time block starting at 00.00 Hrs;