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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xi) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(xi)'CNE' means Continuing Nursing Education to be compulsorily undergone by the RN & RM/ RANM / RLHV for renewal of registration after every 5 (five) years.