Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(a) in The Maharashtra Stamp Act, 1958 (a)[* * * * * *] [This clause was deleted by Maharashtra 9 of 1988, Section 34(a), (w.e.f. 22.4.1988).]
