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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j1) in The West Bengal Public Libraries Act, 1979

(j1)[ "Siliguri Mahakuma Parishad" means the Mahakuma Parishad for the sub-division of Siliguri in the district of Darjeeling constituted under section 185B of the West Bengal Panchayat Act, 1973;] [Clause (j1) inserted by W.B. Act 7 of 1998.]