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Union of India - Section

Section 13 in The Harbour Craft Rules for the Port of Madras, 1935

13. Harbour craft to ply with compliment of crew and tindal responsible for proper working of harbour craft.

-The owner of every registered harbour craft shall provide it with such full complement of crew and with such equipment as may be determined by the Registering Officer and entered in the licence. The tindal of the harbour craft shall not have on board more or less than the number of the crew prescribed in the licence for fine or rough weather according as the harbour craft plies in fine or rough weather and shall not carry passengers or goods in excess of the number or quantity enterd in the licence for the harbour craft and shall make full delivery of the cargo enterusted to him.