Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 (1)The ceiling area in the case of a family unit consisting of not more than five members shall be an extent of land equal to one standard holding.
