Supreme Court - Daily Orders
S. K. Rahed Hussain Mia vs The Chairman, Bihar School Examination ... on 14 August, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.18 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17714/2023
(Arising out of impugned final judgment and order dated 05-04-2023
in LPA No. 1384/2019 passed by the High Court Of Judicature At
Patna)
S. K. RAHED HUSSAIN MIA Petitioner(s)
VERSUS
THE CHAIRMAN, BIHAR SCHOOL EXAMINATION
BOARD & ORS. Respondent(s)
( IA No.152093/2023-CONDONATION OF DELAY IN FILING and IA
No.152092/2023-EXEMPTION FROM FILING O.T. )
Date : 14-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Ms. Namita Choudhary, AOR
Mr. Manish Kumar Choudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment.
The special leave petition is dismissed. Pending application stands disposed of. (RASHMI DHYANI PANT) Signature Not Verified (POONAM VAID) COURT MASTER Digitally signed by NEETA SAPRA Date: 2023.08.14 COURT MASTER 16:15:19 IST Reason: