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Supreme Court - Daily Orders

S. K. Rahed Hussain Mia vs The Chairman, Bihar School Examination ... on 14 August, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

     ITEM NO.18                            COURT NO.2                    SECTION XVI

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).      17714/2023

     (Arising out of impugned final judgment and order dated 05-04-2023
     in LPA No. 1384/2019 passed by the High Court Of Judicature At
     Patna)

     S. K. RAHED HUSSAIN MIA                                              Petitioner(s)

                                                     VERSUS

     THE CHAIRMAN, BIHAR SCHOOL EXAMINATION
     BOARD & ORS.                                                        Respondent(s)

     ( IA No.152093/2023-CONDONATION OF DELAY IN FILING and IA
     No.152092/2023-EXEMPTION FROM FILING O.T. )

     Date : 14-08-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)              Ms. Namita Choudhary, AOR
                                    Mr. Manish Kumar Choudhary, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment.

The special leave petition is dismissed. Pending application stands disposed of. (RASHMI DHYANI PANT) Signature Not Verified (POONAM VAID) COURT MASTER Digitally signed by NEETA SAPRA Date: 2023.08.14 COURT MASTER 16:15:19 IST Reason: