Karnataka High Court
Smt R Uma Shivaramaiah vs The Additional Registrar Of Co ... on 24 October, 2008
Author: K.L.Manjunath
Bench: K.L.Manjunath
.A :..;.:.I.......- V. m-gnu:-unnn rumars uuuwl U!' KAKNAEAKR HIGH COURT Q? KARNATAKfi H3GH COUR1' O? KARNIWAKA HIGH 19$ THE 3353 €33.33? 0? XRRBIRTFJCK, §.'PsI§GPLbORE EATEB THIS THE 24"'nAy av ocwossn 2093 W7. EEFO-RE $33 HUM'ELE HR. Juswzca K.L.nA§aQn3§fi_'[' EETWEEFI :
S!-3T.l'3L. 5_?$5.}k $?fiV AH.
AEEE saga? 55 ¥EAR$, 'm=,_.
ynsyazzwgn 3? His sHIVm.HIKas,*.j Amzwmmmwmw, vj l_Qv%& Q §a.114£14, Farah 9uTTA1Aa;1an5a¢azna},'- EJ§.'£'U§'}'I', EIEEP3'«I'EJP¢LI!€A£§?;}'si,. $3033, R?SQEE Raaa, V4,¢._ g ' ; _"4-, '*» ahmeaaakg - 56$ 03%, .%Q1_' .,; 'E?ITIQNER ifiy 3:: 3,VIgA$E$éEx£5§§ag A5vfi;A?E; Ag? : V .... _, .% w, .._ -w_ 1 . mm .a'1:i2z§*:aé-sang' 9? EG~8PERhTIVE socxswzss :1 a M} %s.1, AL: asK3Rj%ann;* B,=..::3§§.3aisa;':E.E -- 0&1...
";2f'wgfi'a#i£3"@?FzcER & MXNAEER, ,'$§E»¥;?I3VES£BRAJEH co~uFERAr:vE ua3§K'L:MxTs§;;
§3;1%§,'m$%fi@uaxuTT RQAD, same: iffifiék? _{_1FJ'-1.3»! ,
--V ame::;;a;.£;:s;E'~ 5% cm. Essen:-mm :*EEy*sm$.A§aA xnmznxnssaxmuww, ace? FGRFF1, .F*§C*?_b'}3£§§3C3CIPxTES, FUR R-2? '?'§§ES WLE-" F1 LEI! Eiééflgfi RRTICLEE 226 km 227 C33' "<3féifi"ca:;::z3*2*:*:=:2*r1m:~z :3? man TD cam. ma fimzmkg "EE$QE$S IE AEPERL mas.1199 Ann 12GUl2flE3CN THE F} §'.sE 3}? T'?-IE "§'Fé;EBU§4}\L 11.9313 FERUSE THE ORE PJ3a$EI} 3%' '§'RIB{3!*EFn{: IN RPPEAL NGS.11§§ AN}? 12C0f2C'C?3