Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(1) in West Bengal College Service Commission Act, 2012 (1)The manner of selection of persons for appointment to the post of Nonteaching employees in various Government aided Colleges shall be such as may be provided by regulations.
