Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1)(i) in Rajasthan Land Revenue Act 1956

(i)for the guidance of Collectors and Settlement Officers in assessing rents under section 178 for areas for which short-term settlements were sanctioned,