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State of Uttar Pradesh - Section

Section 15 in U.P. Chief Electoral Office Private Secretaries Service Rules, 2019

15. Savings.

- Notwithstanding in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the order of the Government issued form time to time in this regard.