Supreme Court - Daily Orders
Paradip Port Trust (Thr. Its Chairman) ... vs Paradip Port Trust (Thr. Its Chairman) . on 12 August, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.812 COURT NO.1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23695/2016
(Arising out of impugned final judgment and order dated 14/07/2016
in WPC No. 4895/2016 passed by the High Court of Orissa at Cuttack)
PARADIP PORT TRUST (THR. ITS CHAIRMAN) AND ORS. Petitioner(s)
VERSUS
KAKINADA SEAPORTS LIMITED AND ORS. Respondent(s)
(With interim relief and office report)
Date : 12/08/2016 This matter was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Mukul Rohatgi, AG
Mr. Merusagar Samantaray, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with SLP (C) No.23241 of 2016 on 22nd August, 2016 before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.08.12
17:02:56 IST
Reason: