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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(11) in Rajasthan Public Procurement Rules, 2012

(11)In case of two bid system, only outer envelopes and envelopes marked "technical Bid" shall be opened in the sequence of the serial numbers marked on them. The envelopes containing "Financial Bid" shall be kept intact and safe and shall be opened on the date and time to be intimated to the bidders who qualify in the evaluation of Technical bids in the manner as mentioned above.