Delhi High Court - Orders
Om Prakash Verma vs National Testing Agency & Anr on 9 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11380/2023 and CM APPL. 52064-65/2023
OM PRAKASH VERMA ..... Petitioner
Through: Mr. Gaurav P. Shah and Mr. Rishi,
Advocates
Versus
NATIONAL TESTING AGENCY & ANR. ..... Respondents
Through: Ms. Seema Dolo, Advocate for
respondent No.1
Mr. Anshuman Sharma and Mr. Azaz Ahmed,
Advocates for respondent No.2
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 09.10.2023
1. The respondents are directed to file the counter affidavits within four weeks.
2. List on 1st February, 2024.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 9, 2023 p'ma This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:47:23