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Delhi High Court - Orders

Om Prakash Verma vs National Testing Agency & Anr on 9 October, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11380/2023 and CM APPL. 52064-65/2023

                                                OM PRAKASH VERMA                                                             ..... Petitioner
                                                                                      Through: Mr. Gaurav P. Shah and Mr. Rishi,
                                                                                      Advocates

                                                                                      Versus

                                                NATIONAL TESTING AGENCY & ANR.                                             ..... Respondents
                                                                                      Through: Ms. Seema Dolo, Advocate for
                                                                                      respondent No.1
                                                                                      Mr. Anshuman Sharma and Mr. Azaz Ahmed,
                                                                                      Advocates for respondent No.2

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 09.10.2023

1. The respondents are directed to file the counter affidavits within four weeks.

2. List on 1st February, 2024.

PURUSHAINDRA KUMAR KAURAV, J OCTOBER 9, 2023 p'ma This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:47:23