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[Section 166]
[Entire Act]
State of Chattisgarh - Subsection
Section 166(1) in High Court of Chhattisgarh Rules, 2005
| Amount or value of the claim | Costs | |
| Not exceeding Rs. 2,000 | Drawing grounds of Appeal Hearing fee | Rs. P.20.005 per cent on the valuation |
| Exceeding Rs. 2,000 and not exceeding Rs. 3,000 | Drawing grounds of Appeal Hearing fee | 30.005 per cont on the valuation |
| Exceeding Rs. 3,000 and not exceeding Rs. 5,000 | Drawing grounds of Appeal Hearing fee | 40.005 per cent on the valuation |
| Exceeding Rs. 5,000 and not exceeding Rs. 10,000 | Drawing grounds of Appeal Hearing fee | 50.00400.00 |
| Exceeding Rs. 10,000 and not exceeding Rs.20,000 | Drawing grounds of Appeal Hearing fee | 100.00750.00 |
| Exceeding Rs. 20.000 and not exceeding Rs.50,000 | Drawing grounds of Appeal Hearing fee | 200.001000.00 |
| Exceeding Rs. 50,000 | Drawing grounds of Appeal Hearing fee | 500.001,000 Plus one per cent on the excess over Rs.50.000 subject to a maximum of Rs. 10,000/- |