Delhi High Court - Orders
Sh. Bhawar Singh vs Govt. Of Nct Of Delhi And Anr on 22 May, 2023
$~18 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3169/2018
SH. BHAWAR SINGH ..... Petitioner
Through: Mr. L. B. Rai and Mr. Arun
Upadhyay, Advs.
(M:9810614546,
Email:[email protected]
m)
versus
GOVT. OF NCT OF DELHI AND ANR.
..... Respondents
Through: Mr. Biraja Mahapatra and Mr.
Nalin Hingorani, Advs. for R-1
(M:9810935526,Email:birajama
[email protected])
Mr. Shlok Chandra, Mr. Keshav
Garg and Mr. Gautam Mishra,
Advs. for R-2/DDA
(M:9999670588).
(19)+ W.P.(C) 11352/2021 & CM APPL. 34940/2021
SMT VIDYA ..... Petitioner
Through: Mr. L. B. Rai and Mr. Arun
Upadhyay, Advs.
(M:9810614546,
Email:[email protected]
m)
versus
GOVERNMENT OF NCT OF DELHI & ANR.
..... Respondents
Through: Mr. R.k. Sharma, Adv. for
UOI/R-1 (M:9810613420,
Email:rajneeshsharma09@gmai
l.com)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 21:11:09
(20)+ W.P.(C) 11371/2021
SMT MISHRI DEVI ..... Petitioner
Through: Mr. L. B. Rai and Mr. Arun
Upadhyay, Advs.
(M:9810614546,
Email:[email protected]
m)
versus
GOVERNMENT OF NCT OF DELHI & ANR.
..... Respondents
Through: Mr. R.k. Sharma, Adv. for
UOI/R-1 (M:9810613420,
Email:rajneeshsharma09@gmai
l.com)
Mr. Siddharth Panda, Adv.
(M:9891488088,
Email:siddhupanda@gmail.
com)
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 22.05.2023 [Physical Hearing/ Hybrid Hearing]
1. An adjournment slip has been moved on behalf of the respondents in W.P.(C) 11352/2021 and W.P.(C) 11371/2021. W.P.(C) 3169/2018
2. It has been recorded in the last order that the said petition shall be taken up along with W.P.(C) 11352/2021 and W.P.(C) 11371/2021.
3. Since adjournment slips have been moved in the two connected matters, therefore, W.P.(C) 3169/2018 is also directed to be listed along with the said writ petitions.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 21:11:09
4. In view thereof, list the matters on 26.09.2023.
MINI PUSHKARNA, J MAY 22, 2023 sc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 21:11:09