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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Tripura - Subsection

Section 31(1)(d) in The Bengal Excise Act, 1909

(d)cause the said list, or any portion thereof, to be published in such other methods (if any) as may be prescribed by rules made under Section 85, Clause (j).