Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(3)(a) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957 (a)A Member of Rajasthan Legislative Assembly in whose constituency, the land proposed to be allotted is situated;