Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 80 in Delhi Wakf Board Regulations, 1963 80. Ex-officio Chairman of Committees. - The Chairman shall be an ex-officio Chairman of all Committees appointed by the Board.
