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State of Punjab - Section

Section 10 in The Punjab Registration of Money Lenders Rules, 1939

10. Affidavit for the grant/renewal of licences.

- [Section 6] - Every application for the issue or renewal of a licence shall be accompanied by an affidavit stating whether any court has since the making of the last application (if any) made any order in relation to the applicant in regard to any of the matters mentioned in section 6 of the Act.