Himachal Pradesh High Court
Pradeep Kumar vs . Secretary (Rural Development) & on 13 September, 2022
Bench: Sabina, Sushil Kukreja
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Pradeep Kumar vs. Secretary (Rural Development) & Ors.
CWPOA No.4241 of 2020 13.09.2022 Present: Mr. T.K. Verma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:07:00 :::CIS