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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(e) in Universities of Agricultural Sciences Act, 2009

(e)the State Government may in consultation with the Vice-Chancellors of the University of Agricultural Sciences, Dharwad and the University of Agricultural Sciences, Raichur determine the excess teaching and other employees, if any, in these Universities and transfer the staff so in excess to University of Agricultural Sciences, Dharwad or the University of Agricultural Sciences, Raichur as the case may after following such principles and procedure as it may consider appropriate.