Delhi High Court - Orders
District And Sessions Courts Employees ... vs The District And Sessions Judge ... on 26 September, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 112/2024 & CM APPL. 60604/2025
DISTRICT AND SESSIONS COURTS EMPLOYEES WELFARE
ASSOCIATION .....Appellant
Through: Appearance not given.
versus
THE DISTRICT AND SESSIONS JUDGE HEADQUARTERS &
ANR. .....Respondents
Through: Mrs. Avnish ahlawat, SC for GNCTD
(Services) with Ms, Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
Mr. Ankur Chhibber, Adv. For
impleaded Respondents
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 26.09.2025
1. On the first call, a request for passover was made on behalf of the Appellant. Even on the second call, a passover is being sought on behalf of the Appellant. This Court is not inclined to grant a passover for the second time.
2. In the interests of justice, no adverse Orders are being passed today.
3. List on 06.10.2025 in the supplementary list.
SUBRAMONIUM PRASAD, J VIMAL KUMAR YADAV, J SEPTEMBER 26, 2025 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2025 at 21:31:06