Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(vi) in The West Bengal Court-Fees Act, 1970 (vi)In a suit for recovery of possession of immovable property from-
