Himachal Pradesh High Court
Nargis Kumari vs . State Of H.P. & Another on 27 April, 2022
Bench: Sabina, Sandeep Sharma
Nargis Kumari Vs. State of H.P. & Another .
CWP No. 2201 of 2022 27.04.2022 Present: Mr. Naveen K. Bhardwaj, Advocate for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Anirudh Sharma, Additional Advocate General for the respondents.
Notice. Mr. Anirudh Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 23th August, 2022.
(Sabina) Judge (Sandeep Sharma) Judge April 27, 2022 (ps/vh) ::: Downloaded on - 27/04/2022 20:10:16 :::CIS