Section 23B in The Punjab Co-operative Societies Rules, 1963
23B. Election of the first committee after Registration of the Co-operative Society. [Sections 26 (1-F) and 85 (1)
] - Subject to the provisions of sub- section (1F) of section 26, the first committee of a co-operative society shall be elected within a period of six months from the date of its registration.
